Supreme Court - Daily Orders
Association Of Md Physicians vs Union Of India on 15 June, 2021
Bench: Indira Banerjee, M.R. Shah
ITEM NO. 42+48+49 Court 11 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 585/2021
ASSOCIATION OF MD PHYSICIANS & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.63844/2021-EXEMPTION FROM FILING AFFIDAVIT
)
WITH
W.P.(C) No. 591/2021 (PIL-W)
AND
WITH
W.P.(C) No. 644/2021
IA No. 68020/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 68016/2021 - STAY APPLICATION)
AND
WITH
W.P.(C) No. 643/2021
IA No. 67952/2021 - EX-PARTE AD-INTERIM RELIEF
IA No. 67953/2021 - EXEMPTION FROM FILING AFFIDAVIT)
(FOR ADMISSION and IA No.64526/2021-EXEMPTION FROM FILING AFFIDAVIT
IA No. 64526/2021 - EXEMPTION FROM FILING AFFIDAVIT)
Date : 15-06-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE M.R. SHAH
(VACATION BENCH)
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Adit S. Pujari, Adv.
Ms. Kajal Dalal, Adv.
Ms. Astha Sharma, AOR
Ms. Mantika Haryani, Adv.
Signature Not Verified
Mr. Simranjeet Singh Rekhi, Adv.
Digitally signed by
Anita Malhotra
Date: 2021.06.16
15:51:56 IST
Reason: Mr. Sanjay Hegde, Sr. Adv.
Dr. Charu Mathur, AOR
Ms. Tanvi Dubey, Adv.
Mr. Sanjay Kumar Dubey, Adv.
Mr. Soumya Dutta, AOR
Mr. Sumanth Nookla, AOR
For Respondent(s) Mr. Tushar Mehta, SG
Ms. Aishwarya Bhati, ASG
Mr. Gurmeet Singh Makker, AOR
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
W.P.(C) No. 585/2021 and W.P.(C) No. 591/2021 It is recorded that Prayer-’A’ is not pressed. Counter affidavit be filed within three weeks. Rejoinder, if any, be filed within one week thereafter. List after four weeks.
W.P.(C) Nos. 644/2021 and 643/2021 List on Friday i.e. 18-06-2021. (MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER(SH) COURT MASTER (NSH)