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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(e) in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993

(e)"Degree" or "Diploma" means a degree or diploma from a recognised University established by Law in India or from a Government Institution or any other University or Institution recognised by the Governor in this behalf;