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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(2) in The Indian Electricity Rules, 1956

(2)Efficient means of communication shall be provided in every mine between the point where the switchgear provided under sub-rule (1) of rule 121 is erected and the shaft bottom or other distributing centres in the mines.