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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)Lofts may be permitted in residential buildings and shops only. Area of such lots shall be restricted to 25 percent of the covered area of the concerned room including kitchen or shop. Lofts provided above the corridor, water closets and bathroom may have 100 percent coverage.