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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(3) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(3)The Authority shall operationalise a web based online system for submitting applications for registration of projects within a period of one year from the date of its establishment.