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[Cites 0, Cited by 2] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(b) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962

(b)[ The electricity tax shall be calculated at the following rates on the basis of the price of energy consumed by the consumer, namely:-