Section 58(2) in The Rajasthan Minor Mineral Concession Rules, 1986
(2)Excavation of lime stone or lime kankar for lime burning from the areas which are not occupied by a lessee may be made by a tenant for bonafide use under a permit valid for two months issued on payment of [Rs. 50/-] [Substituted by Government Notification dated 18/12/2004] as permit fee by the Mining Engineer or Assistant Mining Engineer, having jurisdiction over the area.
