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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(4) in The Maharashtra Universities Act, 1994

(4)monitor and report the progress of all such approved development and collaborative programmes to the Management Council [and submit the same to the Maharashtra State Council for Higher Education, the State Government and the Chancellor] [These words were inserted by Maharashtra 55 of 2000, section 29(b).] once a year.