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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(3)All the provisions of this Act shall be deemed to have come into force on the 14th January, 1984 in respect of the following command areas namely:-