Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(4)(i) in Abkari Workers' Welfare Fund Act, 1989

(i)to provide for the abkari workers and members of their families,-
(i)medical facilities
(ii)education and vocational training and facilities for part-time employment;