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[Cites 0, Cited by 0] [Section 0(11)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(11)(b) in UGC (Institutions Deemed to be Universities) Regulations, 2019

(b)other than such fee or charges for such admission, which has been declared by it in the prospectus for admission against any such seat, and on the website of the institution,