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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

(1)Subject to the provisions of sub-clause (2) the appointing authority shall make appointments, by taking the names of the candidates in the order in which they stand in the list prepared under rules 15, 16 and 17, as the case may be.