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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)In the absence of a specific indication to the contrary in service book, in interruption between two spells of service rendered by an employee under the Commission shall be treated as automatically condoned and interruption service treated as qualifying service.