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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(a) in Finance Act, 2019

(a)in sub-section (4), -
(i)in the opening portion, for the words "one house", the words "two houses" shall be substituted;
(ii)in clause (a), for the word "one", the word "two" shall be substituted;
(iii)in clause (b), for the words "other than the house", the words "other than the house or houses" shall be substituted;