Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Chattisgarh - Subsection Section 8(2) in Chhattisgarh Public Distribution System (Control) Order, 2004 (2)Number & Location of shops shall be determined, whatever possible on the basis that no beneficiaries should have to walk more than 3 kilometers.
