Section 9(2)(iii) in The Rajasthan Agricultural Produce Markets Act, 1961

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State of Rajasthan - Subsection

Section 9(2)(iii) in The Rajasthan Agricultural Produce Markets Act, 1961

(iii)issue or refuse to issue licence to traders, brokers, weighmen, measurers, surveyors, warehousemen and other persons to operate in the market area and renew, suspend or cancel such licence, supervise the conduct of the traders, brokers, weighmen, measurers, surveyors, warehousemen and other persons operating in the market area and enforce conditions of licence;

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State of Rajasthan - Subsection

Section 9(2)(iii) in The Rajasthan Agricultural Produce Markets Act, 1961