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State of Tamilnadu - Section

Section 135 in Tamil Nadu Educational Inspection Code

135. Reorganization of Secondary Education.

- The annual extension of the scheme of diversified courses under the Reorganisation Scheme of Secondary Education requires that the District Educational Officers and the Inspectresses are fully acquainted with the condition and resources of schools for the new courses and the suitability of the courses themselves to the areas served by the schools. They should maintain their knowledge of the schools sufficiently full and up-to-date so as to make definite recommendations with the necessary date and without undue delays in the matter of introducing the new courses in schools under their jurisdiction.