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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1)(a) in Presidency University Act, 2010

(a)ex-officio members:
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Registrar;
(iv)the immediately preceding Vice-Chancellor;
(v)the Secretary, Higher Education Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(vi)the Secretary, Finance Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(vii)the President, West Bengal Council of Higher Secondary Education;
(viii)the Chairman, West Bengal College Service Commission;
(ix)the Deans of the Faculty Councils for Post-Graduate and Undergraduate Studies;