Section 11(5) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(5)The [Kulpati (Vice-Chancellor)] [Substituted by U.P. Act 5 of 1972] may relingusih office by resignation in writing addressed to the [Kuladhipati (Chancellor)] [Substituted by U.P. Act 29 of 1974, vide Section 27, "The Vice-Chancellor"]. The resignation shall ordinarily be delivered to the Secretery of the [Kuladhipati (Chancellor)] [Substituted by U.P. Act 29 of 1974, vide Section 27, The Vice-Chancellor] sixty days prior to the date on which the [Kulpati (Vice Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor] wishes to be relived.
