Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Maharashtra - Subsection Section 19(5) in The Maharashtra Nurses Act, 1966 (5)The provisions of sub-section (2), excluding the portion relating to division of the Register into parts, and of subsections (7) and (8) of section 17, shall mutatis mutandis apply to the List prepared under this section.
