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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Manipur - Subsection

Section 35(5) in The Manipur Panchayati Raj Act, 1994

(5)Social and Farm Forestry, Minor Forest produce Fuel and Fodder:-
(a)planting and preservation of trees on the sides of roads and other public lands under its control;
(b)fuel plantations and fodder development;
(c)promotion of farm forestry; and
(d)development of social forestry.