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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Andhra Pradesh - Subsection

Section 77(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)Where the terms for raising loan or issuing bonds/debentures provide the establishment of Sinking Fund or creation of Escrow Account, the amounts stipulated in the terms of sanction shall be transferred from the General Funds to the Sinking Fund or Escrow Account.