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State of Chattisgarh - Section

Section 43 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

43. Registered graduates or diploma holders.

- Only graduates or diploma holders of the University shall be on payment of such fees as may be prescribed by the statute to be entitled to have their names enrolled in the register for registered graduates or diploma holders to be maintained in such form as may be prescribed by the statute.