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[Cites 0, Cited by 1] [Section 268(2)] [Section 268] [Entire Act]

State of Tamilnadu - Subsection

Section 268(2)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)that no site shall be used for construction of a building intended for public worship if the construction of the building thereon will wound the religious feelings of any class of persons.