Section 2(s) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
(s)"technical or vocational or skill development institution" means an institution in which skill training is provided in the field of engineering, technology, agriculture, dairy and poultry, paramedical, social science, applied arts and crafts, any subject related to service sector and such other vocational courses leading to any pre or post vocational certificate, and includes such other institutions as the State Government, in consultation with the Council, may, by notification, declare as technical or vocational or skill development institutions.
