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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Bombay Presidency - Subsection

Section 75(2) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(2)If such incumbrancer refuses or neglects to obey such order, the Manager may without resorting to a Civil Court enter upon the property and summarily evict therefrom the said incumbrancer or any other person obstructing or resisting on his behalf.