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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

(3)Every person who makes payment of water rate by the specified date shall be entitled to a rebate of five per centum of the amount of the water rate.