Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32A] [Entire Act] State of Tamilnadu - Subsection Section 32A(5) in Tamil Nadu Transparency In Tenders Rules, 2000 (5)In the second stage, the Tender Accepting Authority shall invite financial tenders from the pre-qualified and short-listed tenderers.
