Section 143 in The U.P. Co-operative Societies Rules, 1968
143.
The Co-operative Education Fund may be utilised for all or any of the following purposes -(i)contribution to National Co-operative Union of India;(ii)education of members of co-operative societies in co-operative principles and practices;(iii)propagation of co-operative education;(iv)preparation, production and publication of co-operative literature and other media of co-operative education;(v)contribution to the authority formed under Section 122; and(vi)with the permission of the Registrar, for any other purpose conducive to the attainment of the aforesaid objects.
