Supreme Court - Daily Orders
Anees vs The State Govt Of Nct on 1 March, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.1 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 21577/2019 in Criminal Appeal No(s). 437/2015
ANEES Appellant(s)
VERSUS
THE STATE GOVT OF NCT Respondent(s)
(IA 21577/2019-APPLICATION FOR GRANT OF BAIL )
Date : 01-03-2019 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Appellant(s)
Mr. S.C. Maheshwari, Sr. Adv.
Mr. Vipul Maheshwari, Adv.
Mr. Sanjay Krishna, Adv.
Mr. Rakesh Kumar Gupta, Adv.
Mr. Pramod Kumar, Adv.
Mr. Akshay Saxena, Adv.
for M/S. V. Maheshwari & Co., AOR
For Respondent(s)
Mr. KM Nataraj, ASG
Mr. Debashis Ront, Adv.
Mr. Sharat Narayan Nambiar, Adv.
Mr. B. V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain this Application.
The Application for Bail is, accordingly, dismissed.
Hearing of the Appeal be expedited.
Signature Not Verified(MANISH SETHI) Digitally signed by MANISH SETHI Date: 2019.03.01 (SAROJ KUMARI GAUR) COURT MASTER (SH) 18:31:27 IST Reason: BRANCH OFFICER