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State of West Bengal - Section

Section 34 in The Howrah Improvement Act, 1956

34. Matters to be considered when framing improvement schemes.

- When framing an improvement scheme under section 33 in respect of any area regard shall be had to -
(a)the nature and the conditions of neighbouring areas and of Howrah as a whole;
(b)the several directions in which the expansion of Howrah appears likely to take place; and
(c)the likehood of improvement schemes being required for other parts of Howrah.