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Bombay High Court

The Official Liquidator Of Spanco ... vs Dewan Housing Finance Corporation ... on 1 February, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                                      30-olr-112-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
VISHAL                             OFFICIAL LIQUIDATOR'S REPORT NO.112 OF 2022
SUBHASH
PAREKAR                                                IN
Digitally signed by                      COMPANY PETITION NO.398 OF 2012
VISHAL SUBHASH
PAREKAR

                                                In the matter of Companies Act, 1 of 1956
Date: 2023.02.03
10:56:00 +0530

                                                                And
                                                 In the matter of Spanco Limited (In Liqn.)


                      Dewan Housing Finance Corporation Limited               ...Petitioner

                      Mr. Shatrughan Chauhan, Dy. O.L. present.
                      Mr. Lawkush Sidram Mane, Chief Manager, SBI present.

                                                CORAM :       N. J. JAMADAR, J.
                                                DATE :        FEBRUARY 01, 2023

                      P.C.:

1. Heard the Dy. Official Liquidator.

2. Issue notice to Noticee - SBI and CBI, Mumbai.

3. The Official Liquidator is at liberty to serve private notice on the Noticees SBI and CBI, Mumbai.

4. List on 22nd February, 2023.

(N. J. JAMADAR, J.) Vishal Parekar, P.A. ...1