Bombay High Court
The Official Liquidator Of Spanco ... vs Dewan Housing Finance Corporation ... on 1 February, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
30-olr-112-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
VISHAL OFFICIAL LIQUIDATOR'S REPORT NO.112 OF 2022
SUBHASH
PAREKAR IN
Digitally signed by COMPANY PETITION NO.398 OF 2012
VISHAL SUBHASH
PAREKAR
In the matter of Companies Act, 1 of 1956
Date: 2023.02.03
10:56:00 +0530
And
In the matter of Spanco Limited (In Liqn.)
Dewan Housing Finance Corporation Limited ...Petitioner
Mr. Shatrughan Chauhan, Dy. O.L. present.
Mr. Lawkush Sidram Mane, Chief Manager, SBI present.
CORAM : N. J. JAMADAR, J.
DATE : FEBRUARY 01, 2023
P.C.:
1. Heard the Dy. Official Liquidator.
2. Issue notice to Noticee - SBI and CBI, Mumbai.
3. The Official Liquidator is at liberty to serve private notice on the Noticees SBI and CBI, Mumbai.
4. List on 22nd February, 2023.
(N. J. JAMADAR, J.) Vishal Parekar, P.A. ...1