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State of Jammu-Kashmir - Section

Section 69 in Jammu and Kashmir Wakafs Act, 2001

69. Inspection of books of the Wakafs.

- The Chairman, Tehsil Committee may either on his own motion or on an application of any person, inspect or direct any person authorised by him by order in writing to inspect the books of any Wakaf and the person so authorised shall have all the powers of Chairman, Tehsil Committee while holding the inspection.