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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Merchant Shipping (Fire Appliances) Rules, 1969

(3)Every such ship, if fitted with main or auxiliary oil-fired boilers or internal combustion propelling machinery shall be provided with a nozzle suitable for spraying water on oil by means of hose referred to in Cl. (i) of sub-rule (2).