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[Cites 0, Cited by 0] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(5) in The Dedicated Freight Corridor Railway General Rules, 2018

(5)When a portion of train is left on the line in the block section, except a locomotive to bring back the portion left behind, no other train shall be allowed to enter the section on same line until the remaining portion of the train has been brought to the station and the block section has been cleared.