Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 205 in Criminal Court Rules of the High Court of Judicature at Patna 205. [ [Substituted by C.S. No. 11.] All registers shall be kept in Hindi except the Accounts Registers which shall be kept in English.]
