Rajasthan High Court - Jaipur
M/S. Devendra Construction Co vs State Of Rajasthan on 5 April, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14015/2021
M/s. Devendra Construction Co.
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Siddharth Bapna For Respondent(s) : Mr. M.S. Singhvi, A.G with Mr. Sheetanshu Sharma Mr. Pranav Bhansali HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 05/04/2022 List the matter on 12.04.2022 at 12 o'clock as prayed.
(MAHENDAR KUMAR GOYAL),J LAKSHYA SHARMA /146 (Downloaded on 05/04/2022 at 09:20:43 PM) Powered by TCPDF (www.tcpdf.org)