Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(iii) in The U.P. Civil Procedure Mediation Rules, 2009 (iii)Any place identified by the Bar Association or State Bar Council for the purpose of mediation, within the premises of the Bar Association or Suite Bar Council, as the ease may be;
