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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5)(a) in The Orissa Boilers Rules, 1970

(a)maintain a memorandum of inspection book for each boiler as prescribed in regulation 386 under their charge and submit it to the Deputy Chief Inspector or Chief Inspector for examination and countersignature after each Inspection;