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Himachal Pradesh High Court

Karam Dass vs . Ram Subhag Singh & Others. on 5 October, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Karam Dass vs. Ram Subhag Singh & others.

.

CMP No. 5684 of 2019 in COPC No. 75 of 2018.

05.10.2023 Present: Mr. Anuj Bali, Advocate vice counsel for the petitioner/non-applicant.

Mr. Y.P.S. Dhaulta, Addl. A.G. and Mr. Pratush of Sharma, Addl. A.G., with Ms. Priyanka Chauhan and Mr. Rahul Thakur, Deputy Advocates General, for respondents/State. rt Mr. Kiran Kumar Chauhan, Advocate, vice counsel for the applicant.

Time sought to file reply. Be filed within four weeks.

` List on 9th November, 2023.

(Satyen Vaidya) Judge 5th October, 2023.

(jai) ::: Downloaded on - 05/10/2023 20:53:55 :::CIS