Bombay High Court
Mangesh Dhondhiram Paradhi And Ors vs The Grampanchayat Office Indiranagar ... on 11 November, 2019
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
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7-wpst-26787-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 26787 OF 2019
...
Mangesh Dhondhiram Paradhi And Ors. ....Petitioners
V/S
The Grampanchayat Office Indiranagar And Ors ....Respondents
...
Mr.Rameshwar Navanath Gite for the Petitioners.
Mr.P.P.Pujari, AGP for State.
...
CORAM : A.A. SAYED &
ANUJA PRABHUDESSAI, JJ.
DATED : 11 NOVEMBER 2019 P.C.:
Leave to amend the Petition in terms of the draft amendment handed in. On the request of the learned Counsel for the Petitioners, we permit the Petitioners to carry out the amendment during the course of the day. A copy of the amended Petition to be served upon the other side.
2. List the Petition on 18 November 2019.
(ANUJA PRABHUDESSAI,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 13/11/2019 ::: Downloaded on - 13/11/2019 20:54:10 :::