Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 7A in The Bombay Money-Lenders Act, 1946 7A. [ [Certificate required for grant of licence.] [Sections 7A and 7B were deleted by Maharashtra 20 of 1977, Section 3.] Deleted by Maharashtra 20 of 1977, Section 3.
