Punjab-Haryana High Court
Nandlal And Another vs State Of Haryana And Another on 26 August, 2010
In the High Court of Punjab and Haryana at Chandigarh
Crl. Misc. No. M- 22259 of 2009
Date of Decision:August 26, 2010
Nandlal and another
---Petitioners
versus
State of Haryana and another
---Respondents
Coram: HONBLE MR. JUSTICE GURDEV SINGH
***
Present: None for the petitioners
Mr. Sidharth Sarup Deputy Advocate General,
Haryana
Mr. Sumeet Sharma, Advocate,
for Mr. Ajay Jain, Advocate,
for respondent No. 2
***
GURDEV SINGH, J.
The petition was passed over a number of times but no one has put in appearance on behalf of the petitioners.
Dismissed for non-prosecution.
(GURDEV SINGH) JUDGE August 26, 2010 PARAMJIT