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[Cites 0, Cited by 1] [Section 465(1)] [Section 465] [Entire Act]

State of Gujarat - Subsection

Section 465(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)prescribing the qualifications required for appointments to posts in municipal service other than those specified in sub-clause (a) of clause (3) of section 457;