Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Assam - Subsection Section 13(1)(xiii) in The Assam Higher Secondary Education Act, 1984 (xiii)to advise the Government on physical, moral and social welfare of students in recognised institutions, and to prescribe conditions of their residence and discipline ;