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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Mizoram - Subsection

Section 21(1)(e) in Mizoram Liquor (Prohibition and Control) Act, 2014

(e)if the holder of an exclusive privilege granted under Section 9 has contravened any provision of this Act or any rule made thereunder or makes default in complying with any condition imposed upon him by such licence, permit or pass; or