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State of Kerala - Section

Section 37 in A.P.J. Abdul Kalam Technological University Act, 2015

37. Other Committees.

- The Vice-Chancellor shall have the power to appoint committees like Board of Studies, Board of Examinations, Planning Committee, Students Council etc. for the purposes of achieving the objects of this Act, and in that committee, unless otherwise provided in this Act or the Statutes, the members of the authorities and such other members as he may think fit may be included.