Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 6]

Himachal Pradesh High Court

Vineet Sood vs . Smt. Poonam Sood & Another on 13 January, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Vineet Sood Vs. Smt. Poonam Sood & another Cr.MMO No.1292 of 2022 13.01.2023 Present: Mr.Rajneesh petitioner.

                     r                toK.



                     Cr.MMO No.1292 of 2022
                                             Lal,     Advocate,           for      the

Issue notice to the respondent, returnable for 26.04.2023, on steps being taken within one week. Learned counsel for the petitioner informs the Court that an amount of Rs.25,000/­ stands deposited by the petitioner with the Registry of this Court Cr.MP No.4159 of 2022 Notice in above terms.

In the meanwhile, execution and implementation of order dated 16.08.2019, passed by the Court of learned Sessions Judge Kangra at Dharamshala in Cr. Revision No.7­D/X/2018, upholding the order dated 18.12.2007, passed by the Court of learned Additional Chief Judicial ::: Downloaded on - 13/01/2023 20:34:32 :::CIS .

Magistrate, Palampur, District Kangra, H.P. in case No.247­IV/2014, shall remain stayed.

(Ajay Mohan Goel) Judge January 13, 2023 (Rishi) ::: Downloaded on - 13/01/2023 20:34:32 :::CIS