Section 15 in The Orissa Employees' State Insurance (Medical Benefit) Rules, 1951
15. Rank and precedence of Insurance Medical Officers.
(1)Where more than one Insurance Medical Officer, have been appointed to a State Insurance dispensary the State Government shall specify their rank or precedence.(2)The Senior Insurance Medical Officer for the time being shall from time to time, make such arrangements as he thinks fit for the distribution of the work at the State Insurance dispensary among the Insurance Medical Officers appointed thereto.
