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State of Odisha - Section

Section 49 in The Orissa Bhoodan and Gramdan Rules, 1972

49. Grama Parishad budget.

- The annual budget estimate, supplementary and revised estimate shall be prepared by the President of the Parishad and shall be placed before the Grama Perished by the 7th March of the year preceding the financial year for which the budget estimate is being prepared on 7th August and 11th March respectively of the financial year to which the estimate relates for approval. No expenditure shall be incurred unless the budget estimate is approved by the Perished.